Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 63 in The Tripura Land Revenue And Land Reforms Act, 1960 63. Notice of demand. The form and contents of the notice of demand and the officers by whom such notices shall be. issued shall be such as may be prescribed.
