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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(2) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(2)Any balance under the budget head provided for under sub-section (1) shall be taken at the end of the year into a co-operative education fund, and may be used only for the purpose of educating and training of staff and directors in according with co-operative principles specified in Schedule A and practices of co-operation.