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[Cites 0, Cited by 0] [Section 96(1)] [Section 96] [Entire Act]

State of Bihar - Subsection

Section 96(1)(h) in The Bihar (Coal Mining) Area Development Authority Act, 1986

(h)contribution from Panchayat funds, agriculture market-yards and other sources such as irrigation tax, water tax, etc., as approved by the State Government from time to time.