Gujarat High Court
Commissioner Of Income Tax vs Prabhat Investments And Finance ... on 26 November, 2014
Author: Ks Jhaveri
Bench: Ks Jhaveri, K.J.Thaker
O/TAXAP/1056/2006 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL NO. 1056 of 2006
With
TAX APPEAL NO. 1057 of 2006
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COMMISSIONER OF INCOME TAX....Appellant(s)
Versus
PRABHAT INVESTMENTS AND FINANCE CO.P.LTD.....Opponent(s)
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Appearance:
MR PRANAV G DESAI, ADVOCATE for the Appellant(s) No. 1
NOTICE SERVED for the Opponent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 26/11/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) Looking to the smallness of the tax effect involved in these appeals, the appeals are not entertained, without entering into the merits of the case. Both the appeals stand disposed of accordingly.
(K.S.JHAVERI, J.) (K.J.THAKER, J) Pravin Page 1 of 1