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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Haryana - Subsection

Section 27(2) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(2)The site plan mentioned in Form AC-I shall be drawn to a scale of not less than 1" to 40' and indicate :-
(i)the name of the road to which access is desired indicating the number of milestone or furlong stone, and
(ii)the details of the proposed junction.