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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(vii) in THE ANDHRA PRADESH STATE AQUACULTURE DEVELOPMENT AUTHORITY ACT, 2020

(vii)acquire and hold, take or give on lease, mortgage or hire, or sell or otherwise dispose of, any movable or immovable property;