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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(2) in Bihar Lady Health Worker (Auxiliary Nurse Midwife- A.N.M.) Cadre Rules, 2013

(2)For direct recruitment minimum age limit shall be 21 years and maximum age limit shall be the same as may be determined reservation category wise from time to time by the Government. 1st August of the concerned year shall be deemed to be the cut off date for determination of age.