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Orissa High Court

Koraput Central Cooperative Bank vs Assistant Commissioner Of Income on 18 November, 2022

Author: M. S. Raman

Bench: M. S. Raman

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          ITA No.81 of 2018
                 Koraput Central Cooperative Bank ....           Appellant
                 Ltd.
                                                  Mr. R.P. Kar, Advocate

                                             -versus-

                 Assistant Commissioner of Income ....              Respondents
                 Tax, Berhampur & Others
                                   Mr. T.K. Satapathy, Senior Standing Counsel


                           CORAM:
                           THE CHIEF JUSTICE
                           JUSTICE M. S. RAMAN

                                            ORDER

18.11.2022 Order No.

25. At the request of Mr. Kar, learned counsel for the Appellant, list on 16th March, 2023 along with ITA No. 88 of 2018.

(Dr. S. Muralidhar) Chief Justice (M. S. Raman) Judge Aks/Laxmikant