Orissa High Court
Koraput Central Cooperative Bank vs Assistant Commissioner Of Income on 18 November, 2022
Author: M. S. Raman
Bench: M. S. Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
ITA No.81 of 2018
Koraput Central Cooperative Bank .... Appellant
Ltd.
Mr. R.P. Kar, Advocate
-versus-
Assistant Commissioner of Income .... Respondents
Tax, Berhampur & Others
Mr. T.K. Satapathy, Senior Standing Counsel
CORAM:
THE CHIEF JUSTICE
JUSTICE M. S. RAMAN
ORDER
18.11.2022 Order No.
25. At the request of Mr. Kar, learned counsel for the Appellant, list on 16th March, 2023 along with ITA No. 88 of 2018.
(Dr. S. Muralidhar) Chief Justice (M. S. Raman) Judge Aks/Laxmikant