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[Cites 0, Cited by 2] [Section 12(2)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2)(h) in The National Food Security Act, 2013

(h)introducing schemes, such as, cash transfer, food coupons, or other schemes, to the targeted beneficiaries in order to ensure their foodgrain entitlements specified in Chapter II, in such area and manner as may be prescribed by the Central Government.