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[Cites 0, Cited by 0] [Section 52(3)] [Section 52] [Entire Act]

State of West Bengal - Subsection

Section 52(3)(b) in West Bengal Trade Unions Rules, 1998

(b)such tendered ballot paper and its counterfoil shall be endorsed on the back-with the words "Tendered ballot paper" by the Presiding Officer in his own hand and signed by him.