Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75] [Entire Act]

Union of India - Subsection

Section 75(1) in Life Insurance Corporation of India (Staff) Regulations, 1960

(1)No employee of the Corporation shall be sent on foreign service except with the approval of the Chairman.Provided that no employee shall be sent on foreign service against his will.