Allahabad High Court
Rajendra Kumar Goel vs State Of U.P. & Another on 29 March, 2017
Author: Abhai Kumar
Bench: Abhai Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 41 Case :- CRIMINAL REVISION No. - 1497 of 2006 Revisionist :- Rajendra Kumar Goel Opposite Party :- State Of U.P. & Another Counsel for Revisionist :- Rajeev Goswami Counsel for Opposite Party :- Govt. Advocate Hon'ble Abhai Kumar,J.
Illness slip on behalf of Rajeev Goswami, learned counsel for the revisionist has been received. The case is passed over for the day.
List in the next cause list.
The matter will be taken up peremptorily.
Order Date :- 29.3.2017 N.A.