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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in The Sukanya Samriddhi Account Rules, 2016

(1)The Account may be opened with a minimum initial deposit of [two hundred and fifty rupees] [Substituted 'one thousand rupees' by Notification No. G.S.R. 617(E), dated 5.7.2018 (w.e.f. 18.3.2016).] and thereafter any amount in multiples of one hundred rupees may be deposited in an Account subject to the condition that a minimum of [two hundred and fifty rupees] [Substituted 'one thousand rupees' by Notification No. G.S.R. 617(E), dated 5.7.2018 (w.e.f. 18.3.2016).] shall be made as deposit in a financial year in one Account.