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[Cites 0, Cited by 1] [Section 31A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 31A(12) in Andhra Pradesh Co-Operative Societies Act, 1964

(12)fix the staffing ,pattern, qualifications, pay scales and other allowances to the employees of the society, subject to the availability of the administrative and contingent fund and approval of the General body and Registrar;