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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Andhra Pradesh - Subsection

Section 39(2) in Dr. Y.S.R. Horticultural University Act, 2007

(2)The salary and allowances payable to and conditions of service of the officers in sub-section (1) shall be such as may be prescribed:Provided that the emoluments and the conditions of service of the officers shall not be varied to their disadvantage after their appointment