Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 120 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

120. Permanent travelling allowance.

- A list of tahsildars and other officers in receipt of permanent travelling allowance or conveyance allowance is given in Appendix C (4).