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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(i) in Customs House Agents Licensing Regulations, 1984

(i)not attempt to influence the conduct of any official of the customs station in any matter pending before such official or his subordinates by the use of threat, false accusation, duress or the offer of any special inducument or promise of advantage or by the bestowing of any gift or favour or other thing of value;