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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(1)(b) in The Jammu and Kashmir Debtors, Relief Act 1976

(b)the particulars of all debts owned by the applicant with date or dates when and causes for which, these were incurred, and the names and particulars of the creditor's ;