Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 11 in The Orissa Khadi and Village Industries Board Rules, 1956

11.

The expenditure shall be shown under the following heads and any other heads that may be decided upon by the Board from time to time:
(a)Officers' salaries and establishment charges;
(b)Travelling and other allowances;
(c)Stationery and other printing charges;
(d)Postage and telegram charges;
(e)Grants-in-aid made for purposes of development of industries;
(f)Loans advanced, if any;
(g)Re-payment of loans borrowed;
(h)Charges for promoting scientific and technological propaganda, etc.;
(i)Contingencies;
(j)Miscellaneous.