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State of Maharashtra - Section

Section 1 in The Maharashtra Protected Forests (Marathwada/Konhan and Western Maharashtra) Rules, 1998

1. Short title, extent and applicability.

- (A) These rules may be called the Maharashtra Protected Forests (Marathwada/Konkan and Western Maharashtra) Rules, 1998.
(B)These rules will extend to Konkan and Western Maharashtra including Marathwada region of Maharashtra State.
(C)Nothing in these rules shall apply to forest produce on an occupied area or village site.