Section 50(1)(x) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

(x)secure the execution of plans, projects, schemes or other works common to two or more Gram Panchayats in the block;

Legal Document View