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The Principal Commissioner Of Income ... vs Gujarat Alkalies And Chemicals Ltd. on 1 February, 2021

Bench: Uday Umesh Lalit, K.M. Joseph

      ITEM NO.18                                    COURT NO.4            SECTION III
                                        (HEARING THROUGH VIDEO CONFERENCING)

                                        S U P R E M E C O U R T O F           I N D I A
                                                RECORD OF PROCEEDINGS

      SPECIAL LEAVE PETITION (CIVIL) Diary No.28874/2020

      (Arising out of impugned final judgment and order dated 18-11-2019
      in TA No.725/2019 passed by the High Court Of Gujarat At Ahmedabad)

      THE PRINCIPAL COMMISSIONER OF INCOME TAX,
      VADODARA-1                                                                     Petitioner(s)

                                                             VERSUS

      GUJARAT ALKALIES AND CHEMICALS LTD.                                            Respondent(s)

      (FOR ADMISSION and I.R.; and, IA No.3861/2021 – FOR CONDONATION OF
      DELAY IN FILING)

      Date : 01-02-2021 This petition was called on for hearing today.

      CORAM :
                                HON'BLE MR. JUSTICE UDAY UMESH LALIT
                                HON'BLE MR. JUSTICE K.M. JOSEPH

      For Petitioner(s)                      Mr. Vikramjit Banerjee, ASG
                                             Ms. Swarupama Chaturvedi, Adv.
                                             Dr. Abhishek Attrey, Adv.
                                             Mrs. Anil Katiyar, AOR

      For Respondent(s)                      Mr. Amar Dave, Adv.
      (On Caveat)                            Mr. S. Ravi Shankar, AOR


                                  UPON hearing the counsel the Court made the following
                                                     O R D E R

Issue notice on Special Leave Petition as well as on Application for Condonation of Delay, returnable on 19.03.2021.

Let the matter be listed alongwith Civil Appeal No.5524 of 2017 and SLP (Civil) No.13284 of 2020, before the appropriate Court.

                           (MUKESH NASA)                                   (PRADEEP KUMAR)
                           COURT MASTER                                    BRANCH OFFICER