425. Assumption of charge by Court officers. [§ 12, Act V, 1861].
- The rules regarding making and taking over charge of office shall be carefully observed by Court officers. They shall be careful to furnish the officer relieved with a receipt for all Crown property in the Magistrate's malkhana. Full details respecting each item should be given. Deficiencies shall be made good by the relieving officer if they are discovered after he has taken over charge. (See regulation 839.)II. - Institution, preparation and prosecution of cases.
