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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

Madras Presidency - Subsection

Section 59(1)(b) in Madras Hindu Religious and Charitable Endowments Act, 1951

(b)the establishment and maintenance of a university or college or other institution in which special provision is made for the study of Hindu religion, philosophy or sastras or for imparting instruction in Hindu temple architecture;