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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(5) in Telangana Universities Act, 1991

(5)to create posts of Professors, [Associate Professors] [Substituted by Telangana Act No.18 of 2001.], [Assistant Professors] [Substituted by Telangana Act No.18 of 2001.] and any other teaching posts required by the University and to appoint persons therefor;