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Union of India - Section

Section 33 in The Armed Forces Tribunal (Procedure) Rules, 2008

33. Dress of the Members and staff of the Tribunal. —The dress for the Members of the Tribunal including Chairperson and Vice-Chairperson and the staff shall be such as the Chairperson may specify. ___________(1) Vide S.R.O. 26(E), dated 17th September, 2008, published in the Gazette of India, Extra., Pt. II, Sec. IV, dated 17th September, 2008.