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[Cites 0, Cited by 0] [Section 11(6)] [Section 11] [Entire Act]

State of Kerala - Subsection

Section 11(6)(i) in Kerala Civil Services (Classification, Control & Appeal) Rules, 1960

(i)Withholding of increments of a Government servant for failure to pass a departmental examination or consequential to the extension of probation in accordance with the rules or orders governing the service or post or the terms of his appointment;