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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(1)(b) in Rajasthan Government Servants' General Provident Fund Rules, 1997

(b)To meet cost of higher education, including where necessary, the travelling expenses of the subscriber and member of his family or any person actually dependent on him in the following cases, namely:-
(i)For education outside India for academic, technical, professional or vocational course beyond the Secondary School stage: and
(ii)For any medical, engineering or other technical or specialised course in India beyond the Secondary School stage, provided that the course of study is for not less than three years;