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[Cites 0, Cited by 0] [Section 306(1)] [Section 306] [Entire Act]

State of West Bengal - Subsection

Section 306(1)(b) in West Bengal Municipal Act, 1993

(b)cannot, in consequence of its condition or its situation with reference to any adjacent hillside or bank, be efficiently maintained or repaired except at a cost which, in its opinion, is unreasonable,