Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 203] [Entire Act] State of Punjab - Subsection Section 203(2) in The Punjab Municipal Corporation Act, 1976 (2)In this section, the expression "dangerous petroleum" has the same meaning as in the Petroleum Act, 1934.
