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State of Bihar - Section

Section 25 in Bihar Mines & Geology Service Rules, 2008

25. Repeal and Saving.

- Prevailing Rules/resolutions/instructions for Mining Cadre and Geology Cadre shall deemed to be repealed from the date of enforcement of these Rules. Notwithstanding such repeal, action already taken in pursuance of rules, instructions, resolutions issued earlier shall deemed to be taken under these Rules.