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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 33(1)(b) in Arunachal Pradesh Panchayat Raj Act, 1997

(b)to cleanse, repair, cover, fill-up, drain off or remove water from a private well, tank reservoir, pool, pit depression or excavation therein which may be injurious to health or offensive to the neighborhood;