Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114(4)] [Section 114] [Entire Act] State of Manipur - Subsection Section 114(4)(b) in Manipur Land Revenue and Land Reforms Act, 1960 (b)that there has been an increase in the produce of the land on account of improvements made to it at the expense of the landowner;