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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(2)(i) in The Punjab Infrastructure (Development & Regulation) Act, 2002

(i)the constitution, functioning and powers of the Secotral Sub- Committee, Project Implementation Sub-Committee under sub-section (3) of Section 21;