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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

State of Haryana - Subsection

Section 29(3)(d) in Faridabad Complex (Regulation and Development) Act, 1971

(d)the erection or re-erection of buildings on any site and the restrictions and conditions in regard to the open spaces to be maintained in or around buildings and the height and character of buildings;