Section 11 in The Maharashtra Electricity Regulatory Commission (Recruitment and Conditions of Service of Employees) Regulations, 2007
11.
(i)Without changing the pay-scale of a post, the Commission may, at its discretion, re-designate that post to indicate its functional requirements:(ii)The Commission may alter, amend or revise the number, categories, pay-scale, qualifications or other provisions contained in Appendix A and Appendix B considering its functional requirements with the prior approval of the State Government.Provided that the Commission shall notify such re-designation of posts or modification to Appendix A and Appendix B.Chapter - III Procedure for Recruitment and AppointmentAppointing Authority
