Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 412 in The Assam Excise Rules, 2016

412. Supply of uniform to certain classes of officers.

- Superintendents, Deputy Superintendent of Excise, Inspector of Excise and Assistant Inspector of Excise shall provide themselves at their own expenses with the prescribed articles of uniform. These officers will make their own arrangements for obtaining and making their uniform; for this purpose they can have an advance as laid down under Rule 446 of these Rules. Rank badges, buttons etc. must however be obtained from the Excise Commissioner. The uniforms including rank badges, buttons etc. for the Excise Head Constable and Excise Constable will be supplied by the Excise Commissioner free of cost. The Superintendents of Excise will see that the uniforms of all officers subordinate to them are properly cut and fitted of suitable material and of the prescribed shade of Khaki.