Delhi High Court - Orders
M/S Capital Bus Service Pvt Ltd vs Devender on 9 October, 2025
Author: Amit Sharma
Bench: Amit Sharma
$~81
* IN THEHIGHCOURTOF DELHIATNEW DELHI
+ W.P.(C) 16230/2024&CM APPL. 68186/2024
M/S CAPITAL BUS SERVICE PVT LTD .....Petitioner
Through: Mr. Rishikesh Singh, Ms. Priyanka
Dagar, Mr. Ravi Dagar & Mr. Ajay
Dabas, Advs.
versus
DEVENDER .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 09.10.2025
1. This hearing has been done through hybrid mode.
2. Learned counsel for the respondent seeks further time to file counter affidavit to the present petition. Let the same be done before the next date of hearing.
3. List on 25.03.2026.
AMIT SHARMA, J OCTOBER 9, 2025/nk/db This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2025 at 22:22:59