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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Goa - Subsection

Section 12(3)(b) in The Goa, Daman and Diu (Excise Duty) Rules, 1964

(b)either a duly executed special bond or a reference to the general bond in force, or document provide the payment of duty, or