Patna High Court - Orders
Most.Hira Muni Devi @Hira Muni vs Smt.Shanti Devi &Amp; Ors on 3 December, 2010
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.10687 of 2010
KULDIP SINGH
Versus
THE STATE ELECTION COMMISSION&
with
CWJC No.1369 of 2009
BHOLA SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.10450 of 2010
DRIGONMESHWAR
Versus
THE STATE OF BIHAR & ANR
with
CWJC No.11891 of 2010
M/S SWASTIK ALLUMUNIUM WORKS
Versus
THE STATE OF BIHAR & ANR
with
CWJC No.12678 of 2010
M/S BALMUKUND CONCAST LIMITED
Versus
THE BIHAR STATE ELECTRICITY BO
with
CWJC No.5022 of 2009
FAIZ MURTAZA ALI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9688 of 2010
SARVESH KUMAR
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.914 of 2010
SAMI AHMAD & ORS
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.8321 of 2010
RAJENDRA RAO
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.2852 of 2010
DHAULI DEVI & ANR
Versus
THE STATE OF BIHAR & ORS
with
-2-
CWJC No.9493 of 2010
MAHANTH BISHAMBHAR SHARAN DEO
Versus
BIHAR STATE BOARD OF RELIGIOUS
with
CWJC No.9739 of 2010
MADHAV ROY
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.13531 of 2010
BIDYOTAMA DEVI
Versus
THE BIHAR STATE HOUSING BOARD&
with
CWJC No.12476 of 2010
BIBHUTI BHUSHAN @ MUNNA
Versus
SMT.ALKA SINGH
with
CWJC No.13106 of 2010
NAZIR PRASAD
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9016 of 2010
SUSHILA KUER & ANR
Versus
BINDESHWARI PRASAD & ORS
with
CWJC No.1017 of 2009
MADHURI JAISWAL
Versus
NALINI LAL & ORS
with
CWJC No.3999 of 2009
VIJAY KUMAR
Versus
THE PATNA MUNICIPAL CORPN.&ORS
with
CWJC No.6329 of 2009
ALLAHABAD BANK THRU.ITS DEPUTY
Versus
THE APPELLATE AUTHORITY UNDER
with
CWJC No.6424 of 2009
ALLAHABAD BANK THRU.ITS DEPUTY
Versus
THE APPELLATE AUTHORITY UNDER
with
CWJC No.6430 of 2009
-3-
ALLAHABAD BANK THRU.ITS DEPUTY
Versus
THE APPELLATE AUTHORITY UNDER
with
CWJC No.6523 of 2009
ALLAHABAD BANK THRU.ITS DEPUTY
Versus
THE APPELLATE AUTHORITY UNDER
with
CWJC No.6553 of 2009
ALLAHABAD BANK THRU.ITS DEPUTY
Versus
THE APPELLATE AUTHORITY UNDER
with
CWJC No.6590 of 2009
ALLAHABAD BANK THRU.ITS DEPUTY
Versus
THE APPELLATE AUTHORITY UNDER
with
CWJC No.8234 of 2009
SHEIKH ABDUL RAHIM
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.8498 of 2009
RAM SWAROOP PASWAN
Versus
THE STATE OF BIHAR & ANR
with
CWJC No.8505 of 2009
SRI SHIVA SHANKAR CHOUDHARY &O
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9148 of 2009
DHANUPARA DEVI & ANR
Versus
THE MAGADH UNIVERSITY & ORS
with
CWJC No.9519 of 2009
RADHA BALLABH HEALTH CARE & RE
Versus
THE BIHAR STATE HOUSING BOARD&
with
CWJC No.9824 of 2009
MOHAN PRASAD RASTOGI & ANR
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.10181 of 2009
M/S PUNJAB & SIND BANK
-4-
Versus
SRI AMOD KUMAR
with
CWJC No.10418 of 2009
M/S STANDARD MERCANTILE COMPAN
Versus
THE UNION OF INDIA & ORS
with
CWJC No.11244 of 2009
GANGA RAM SAHANI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.12191 of 2009
RAJ KUMAR RAI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.12216 of 2009
SANDEEP KUMAR & ORS
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.16826 of 2009
SHIVJEE SAH
Versus
THE BIHAR STATE ELEC.BOARD &OR
with
CWJC No.17979 of 2009
MD.MAQSOOD ALAM QURAISHI
Versus
THE BIHAR STATE SUNNI WAKF BOA
with
CWJC No.18025 of 2009
SANT SHARMA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.389 of 2010
DASHRATH YADAV
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.799 of 2010
LILENDRA NR.YADAV & ORS
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.1141 of 2010
BAJRANGI SINGH
Versus
-5-
THE STATE OF BIHAR & ORS
with
CWJC No.1201 of 2010
MAHENDRA SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.1739 of 2010
DR.SHEO KUMAR SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.2848 of 2010
SHAMBHU SHARAN SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.3160 of 2010
PINKU KUMAR
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.3250 of 2010
RESHMA DEVI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.3031 of 2010
M/S USHA AGRO INDUSTRIES PVT.L
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.3279 of 2010
DHRUW PRASAD OJHA & ANR
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.3415 of 2010
HARIMOHAN JHA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.3595 of 2010
AJOY KUMAR CHOUDHARY
Versus
THE STATE OF BIHAR & ANR
with
CWJC No.4582 of 2010
RAM NANDAN PRASAD
Versus
THE STATE OF BIHAR & ORS
-6-
with
CWJC No.4946 of 2010
CHANDSRI PRIMARY WEAVERS'COOPE
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.4992 of 2010
KRISHNANANDAN SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.5548 of 2010
DINANATH SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.5731 of 2010
PUJA KUMARI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.5910 of 2010
SANJAY KUMAR
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.5934 of 2010
RAJBALLABH RAI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.6039 of 2010
JANARDAN SAH
Versus
THE UNITED COMMERCIAL BANK &OR
with
CWJC No.6050 of 2010
BIRANCHI SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.6228 of 2010
SHIV SHANKAR SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.6585 of 2010
SHEIKH SHAUKAT ALI
Versus
THE STATE OF BIHAR & ORS
with
-7-
CWJC No.6737 of 2010
LAXMAN YADAV
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.6752 of 2010
NAWAL KISHORE SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.6820 of 2010
BINOD KUMAR
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.6967 of 2010
KIRAN DEVI
Versus
BIHAR STATE ELECTION COMMISSIO
with
CWJC No.6968 of 2010
DR.SARYU KUMAR
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.7038 of 2010
SATYENDRA KUMAR SINGH
Versus
RAM SAKAL SINGH YADAV & ORS
with
CWJC No.8123 of 2010
NITYA NAND JHA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.8136 of 2010
MAHANT NARAYAN GOSWAMI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.8460 of 2010
AWADHESH KUMAR CHAUDHARY
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.8478 of 2010
SHYAMAL KUMAR JHA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.8533 of 2010
-8-
SHYAM BIHARI SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.8679 of 2010
BIMLA TILAK
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.8835 of 2010
RAJ KUMAR PRASAD
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9314 of 2010
SHRAVAN KUMAR SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9430 of 2010
JAY RAM
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9678 of 2010
MD.ZUBAIR KHAN
Versus
ALI RAZA KHAN & ORS
with
CWJC No.9934 of 2010
ANGAD KUMAR SINHA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9948 of 2010
M/S ADVANTA INDIA LIMITED
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9949 of 2010
RAJENDRA MAHTO
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.10277 of 2010
VIDYALAYA SHIKSHA SAMITI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.10294 of 2010
CHANDRADEO PANDEY
-9-
Versus
RAJ KESHWAR SINGH & ORS
with
CWJC No.10425 of 2010
DESRATNA DR.RAJENDRA PD.SMARAK
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.10470 of 2010
KIRAN MISHRA
Versus
THE UNION OF INDIA & ORS
with
CWJC No.10512 of 2010
THE MAN.COMM.,HAZRAT SHAH SYED
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.10595 of 2010
YOGENDRA SAH & ORS
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.10686 of 2010
RAJNISH SHUKLA
Versus
THE UNION OF INDIA & ORS
with
CWJC No.10842 of 2010
M/S BAGBARI COLD STORAGE PVT.L
Versus
THE BIHAR STATE ELECTRICITY BO
with
CWJC No.10930 of 2010
MAHESH PRASAD GUPTA & ORS
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.10953 of 2010
UMESH RAI @ UMESH KR.ARYA &ANR
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.11485 of 2010
RAM PRABESH RAY & ORS
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.11520 of 2010
MOST.HIRA MUNI DEVI @HIRA MUNI
Versus
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SMT.SHANTI DEVI & ORS
with
CWJC No.11624 of 2010
SRI MEHTA BISHWNATH
Versus
SMT.CHANCHAL DEVI
with
CWJC No.11882 of 2010
ABHIJIT KUMAR@ABHIJIT CHAURASI
Versus
BASUKI DEVI
with
CWJC No.12033 of 2010
GAURISHANKAR TEBREWAL
Versus
MANOHAR PRASAD & ANR
with
CWJC No.12135 of 2010
DILIP PRASAD
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.12245 of 2010
DAROGA PRASAD
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.12292 of 2010
RATIBA KHATOON & ANR
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.12646 of 2010
BIHAR SEVA SANSTHAN
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.12992 of 2010
RAMCHANDRA RAM
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.13023 of 2010
SAMI EQBAL & ANR
Versus
MD.TAYYAB & ANR
with
CWJC No.13278 of 2010
SHAMBHU MANDAL
Versus
SHYAM SUNDAR TIBREWAL & ANR
- 11 -
with
CWJC No.13468 of 2010
SRI RAM CHANDRA PRASAD MEHTA
Versus
SRI ASHOK KUMAR & ORS
with
CWJC No.13731 of 2010
GOPAL PRASAD TIBREWAL
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.13840 of 2010
TIRTHANAND YADAV
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.13887 of 2010
RAMESH PODDAR @ RAMESH KR.PODD
Versus
SHAKUNTALA DEVI & ORS
with
CWJC No.13987 of 2010
ANZAR AHMAD KHAN
Versus
THE UNION OF INDIA & ORS
with
CWJC No.14012 of 2010
AISUN NISHA
Versus
THE UNION OF INDIA & ORS
with
CWJC No.14106 of 2010
AJAY KUMAR SINGH
Versus
THE BIHAR STATE ELECTRICITY BO
with
CWJC No.14416 of 2010
SHWETA RANI SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.14518 of 2010
MANNU MURMU & ORS
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.14523 of 2010
ROOP NARAIN & ORS
Versus
THE STATE OF BIHAR & ORS
with
- 12 -
CWJC No.14547 of 2010
KAMRUL HASAN & ANR
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.14703 of 2010
PAWAN KUMAR @ PAWAN KR.BAJAJ
Versus
RAM GULAM PASWAN & ORS
with
CWJC No.14802 of 2010
RAGHUNATH THAKUR & ANR
Versus
SUNIL THAKUR & ORS
with
CWJC No.14845 of 2010
DILIP KUMAR SINHA @DILIP SINHA
Versus
ANNU SINHA
with
CWJC No.14964 of 2010
MD.NASIRUDDIN @ NASIRUDDIN
Versus
THE UNION OF INDIA & ORS
with
CWJC No.14999 of 2010
M/S NAVIN DAIRY PRIVATE LTD.
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.15110 of 2010
SHARDA NAND SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.15516 of 2010
MANJU DEVI
Versus
SIDHNATH PRASAD & ORS
with
CWJC No.16145 of 2010
ANAND SWAROOP PANDEY & ANR
Versus
RAJESHWARI DUTTA PANDIT @ANUPU
with
CWJC No.16818 of 2010
CHHOTE LAL PRASAD
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.16880 of 2010
- 13 -
RAMESH PODDAR @ RAMESH KR.PODD
Versus
SHAKUNTALA DEVI & ORS
with
CWJC No.16914 of 2010
RAM KAILASH SAH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.16987 of 2010
UMA KANT PODDAR
Versus
THE STATE OF BIHAR & ANR
with
CWJC No.18774 of 2010
SHRI KANT MANDAL
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.16099 of 2010
SHUSHIL KUMAR MUKHERJEE & ORS
Versus
THE STATE OF BIHAR & ORS
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9/ 03/12/2010The Full Court by a resolution dated 26.6.1999 resolved that cases shall be listed for admission along with interlocutory applications seeking interim relief chronologically from the date of filing. Matters may be listed for admission out of turn on directions of Hon'ble the Chief Justice or the appropriate Bench notwithstanding the filing of any interlocutory applications.
In view of the Full Court resolution, this Court finds it difficult to deal with the present I.A's under the heading "for Orders on Petitions". The I.A. applications have to be heard at the stage of admission.
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Presently, more than 111 items are running on the cause list today under the heading "Orders on Petitions".
More than one counsel emphasizes that the I.A's were directed to be listed considering the urgency of the matter.
Let all cases running in the cause list under the heading "Orders on Petitions" as of today, be placed for admission on Thursday each week either in the first half or the second half.
In view of the Full Court resolution, it may not be appropriate for the Court to entertain any further motion for listing of the interlocutory application separately.
KC ( Navin Sinha, J.)