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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in The Information Technology (Guidelines for Cyber Cafe) Rules, 2011

(1)An officer authorised by the registration agency, is authorised to check or inspect cyber cafe and the computer resource to network established therein at any time for the compliance of these rules. The cyber cafe owner shall provide every related document, registers and any necessary information to the inspecting officer on demand.