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[Cites 0, Cited by 162] [Entire Act]

Union of India - Section

Section 194 in The Code of Criminal Procedure, 1973

194. Additional and Assistant Sessions Judges to try cases made over to them.

- An Additional Sessions Judge or Assistant Sessions Judge shall try such cases as the Sessions Judge of the division may, by general or special order, make over to him for trial or as the High Court, by special order, direct him to try.