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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(3) in The Punjab State Agricultural Marketing Service (Punishment and Appeal) Rules, 1988

(3)Notwithstanding anything contained in sub-rule (1), these rules shall apply to every member of the Service temporarily transferred to a Service or post coming within clause (d) of sub-rule (1) to whom, but for such transfer these rules would apply.