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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(4) in Rajasthan Control of Industrial Major Accident Hazards Rules, 1991

(4)The Inspector and the Chief Inspector shall compile information regarding major accidents and make available a copy of the same to the Ministry of Environment & Forests through the Directorate General Factory Advice Service & Labour Institutes and Ministry of Labour, Government of India.