Section 23 in The Bihar State Advocates' Welfare Fund Act, 1983
23. Vakalatnama [vkSj 'kiFk i= [Added by Bihar Act 5 of 1990.]] to bear welfare stamps.
(1)No vakalatnama [vkSj 'kiFk i= [Added by Bihar Act 5 of 1990.]] shall be filed before or received by any court, tribunal or other authority unless it has the welfare stamp, as mentioned in Section 22.
