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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2)(iva) in The Pre-Conception And Pre-Natal Diagnostic Techniques (Prohibition Of Sex Selection) Act, 1994

(iva)code of conduct to be observed by persons working at Genetic Counselling Centres, Genetic Laboratories and Genetic clinics to be laid down by the Central Supervisory Board under clause (iv) of section 16;