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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

UT Chandigarh - Subsection

Section 4(4)(i) in The Punjab General Sales Tax (Amendment and Validation) Act, 1987

(i)front questioning in accordance with the provisions of the principal Act, the assessment, reassessment, levy or collection of the aforesaid tax: