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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(5) in Rajasthan Public Procurement Rules, 2012

(5)Conditions of participation by bidders:-
(a)Every bidder will need to have digital signature issued as per IT Act, 2000.
(b)Every bidder shall be allotted a user ID and password on furnishing requisite details on e-procurement website.
Chapter-III Methods of Procurement