Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 137]

Karnataka High Court

Sri Ramachandrappa vs The New India Assurance Co Ltd on 6 January, 2009

Author: A.S.Bopanna

Bench: A.S.Bopanna

{By
EEE'

it

*. Bafi§%l§:&¢§6Q §2~

.g

5% ?HE HEGH fifififi? $5 EARMATAKA &? gA@$L¢aE
aavas TEES THE 3%" may Q? $k§§fi§? £§§§g j

fiEF$RE

$25 HQN'BLE Ma.a§$?:§$j§Ls;g$égwM§ _ 
a.§.A.Rs.a?4?;ée§s{%E§. "' 'j 
%ET¥EEfi: % " V x " W

Sri.Rama:handrg§§a,
S/9 Rangappa, _j_ 1_ gv
Aged abmut 52 years; «.'f

Reaiding 5; Chitrafimxgafg "" ...AP?Ebh&NT

3zi.a.M.sia§ap§g; A%yE_"

The Méw Ififiis_A3$urancé Ca., Ltfi.,
Eranah_flfficégF@;$_L1£"Building,
Chitraégrga. p."f>."; *."
$a§ra3anted%hy'régiané; afficar,
§a.2-B, Sfiit? fiuiifiifig,

Annex; Miasifin raga?

"-2 ,


._ "aegrasafiteé fig its fiuly
' 'C¢fi£tit§t§dAafitarn&y;

Sri;&.S;?fii§§esw3my,
fifa,Sifl§a§§a,
Age mafinr,

, vResiding at Kstihalii,
'ufiiafiggura yasty

"<$hit§afiutga,

.' ' *-~?§ia M.€.§.
.*j'am?;
 " fiS.ifi.2Q§? passéfi ia %vm §a.1iE§£fi5 $5 tag file

mf

..e§SS§§HfiEK?S

filed u£S.E?3{i§ af the

fiat, a§ains$T fine jwgmeat and' awaxfi dated

ia

ihe 2: Addl.Ci¥il sudge{sr.mn§ a

£d&Et%Eg§££?£g Qfiitrafiuxga,

£

r
9



m..a-mu wr :s.nm\mm.K.A HEGH   KARNATAKA HIGH COUK OF KARNAWKA 5-EGH C0021" O? KARNHAKA HIGH COURT OFKARNAEKA HIGH COUH

:2:

This 34.3.3. mzrraing an for mrdara  day,
the Csurt delivereci téze .f::l3.mzirsg:-  "

JU%é§€E3}~F'{'

The raasams :E.r1:fii5ai,ted,.._if:} --_t.%z,e'----.m::¢i::::; ..,:ija'€:e:i'=--.A I

25.13.38

is accegvpeqii'. 'rn§ - €.3E'€},g'E*:'§.~~%%v::'.:Z}fi::.e'..'.1!;5;.1<;;JE' 'i.3 peradttefl 11$ :azz'3f{§:;3:§,?". thhe'.@"&é::£;i.€iZ,::§f:i<:n tr;> corms: tha sas*:z9:g_ 3.3/"'<.*_'°'.2.';f-.s.:'V::-.:'sj's VV-\'":.A:-i;:a'jaé'§.i§r:"":i.zxsteafi of aggs 31 .. Ra gistfiy; 'i':§3' " laarzzaé Ccrunsel ficar t2m . treat the same as czaésf_~zs$j~'é'c;§:.'§;«;.. Em . 3. :5? 31/2388 .

.j'.§.p«pé§;aL3. difififiaea emf acmrdingly far gmrgn 9.-,-:=~=.e 9:2' fr é{¢::i'*€i..s§ 2 Sd/~_-§_' Judge '§*.};' 3." K «V