Section 45(1)(x) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

(x)the regulating of the appointment, powers and proceedings of standing committees or any consultative committee set up by the Panchayat Samiti;

Legal Document View